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SC Declines Bail Plea of Maharashtra Minister Nawab Malik - (22 Apr 2022)

CRIMINAL

Supreme Court has declined to approve bail to Maharashtra Cabinet Minister and NCP leader Nawab Malik in a case of money laundering, by stating that the probe is at a nascent stage.

Tags : SUPREME COURT   MAHARASHTRA CABINET MINISTER   NAWAB MALIK   MONEY LAUNDERING  

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