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Allahabad HC Dismisses Plea Against Appointment for Inspection in Vishwanath Gyanvapi Dispute - (22 Apr 2022)

TRUSTS AND SOCIETIES

Allahabad High Court has dismissed a petition filed by the Managing Committee of Anjuman Intezamiya Masjid concerning the Gyanvapi Masjid-Vishwanath Temple dispute in Varanasi.

Tags : ALLAHABAD HIGH COURT   ANJUMAN INTEZAMIYA MASJID   VARANASI  

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