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Gauhati HC Declines Relief to Student Who was Denied LLB Degree for Failing in Taxation Law - (22 Apr 2022)

EDUCATION

Gauhati High Court has declined to provide an assistance to a person who was denied Bachelor of Legislative Law degree because of his failure to secure passing marks in one (Taxation Law) out of 37 papers given under the prospectus of his institution.

Tags : GAUHATI HIGH COURT   BACHELOR OF LEGISLATIVE LAW   37 PAPERS  

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