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Bombay HC Allows 2 Weeks Protection to Narayan Rane, Union Minister - (22 Apr 2022)

CIVIL

Bombay High Court has allowed two weeks interim protection to Narayan Rane, Union Minister in a First Information Report over his slap comment against Uddhav Thackarey, Chief Minister of Maharashtra.

Tags : BOMBAY HIGH COURT   NARAYAN RANE   FIRST INFORMATION REPORT   UDDHAV THACKAREY   CHIEF MINISTER OF MAHARASHTRA  

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