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Madras High Court: Beef Eating is not an Offence under Indian Penal Code - (28 Mar 2016)

Madras High Court while ruling that beef eating is not an offence under the Indian Penal Code has said that there is no restriction on the eating habits of people belonging to different religious denominations under any other law as well.

Tags : MADRAS HIGH COURT   INDIAN PENAL CODE   BEEF EATING  

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