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Delhi HC: 50% Marks in Science in Intermediate Exam Necessary for Foreign Qualified MBBS - (21 Apr 2022)

EDUCATION

Delhi High Court has ruled that considering the provisions of the Indian Medical Council Act, 1956, a foreign qualified MBBS is required to obtain 50% marks in Physics, Chemistry and Biology to be eligible for appearing in Screening Test and get registered as a medical practitioner in India.

Tags : DELHI HIGH COURT   INDIAN MEDICAL COUNCIL ACT   1956   MBBS   SCREENING TEST  

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