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Madras High Court Grants Bail to Godman Siva Shankar Baba in POCSO Case - (21 Apr 2022)

CRIMINAL

Madras High Court has granted bail to CN Siva Sankaran, self styled godman (commonly known as Siva Sankar Baba) accused under the Protection of Children from Sexual Offences, 2012 in various child sexual abuse cases.

Tags : MADRAS HIGH COURT   CN SIVA SANKARAN   GODMAN   SIVA SANKAR BABA   PROTECTION OF CHILDREN FROM SEXUAL OFFENCES   2012  

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