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Madras High Court Grants Pre-Arrest Bail to IIT-M Professors in PhD Scholar Sexual Harassment Case - (21 Apr 2022)

CRIMINAL

Madras High Court has granted Anticipatory Bail to two professors of the Indian Institute of Technology, Madras (IIT-M) in relation with a case for sexually harassing a PhD candidate of the University.

Tags : MADRAS HIGH COURT   ANTICIPATORY BAIL   INDIAN INSTITUTE OF TECHNOLOGY   PHD  

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