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Telephone Tapping Case: Hyderabad High Court Stays Proceedings in Vijayawada Trial Court - (31 Jul 2015)

In telephone tapping case between the political executives of Telangana and Andhra Pradesh, Hyderabad High Court has stayed all further proceedings before the trial court at Vijayawada.

Tags : HYDERABAD HIGH COURT   TELEPHONE TAPPING CASE  

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