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Delhi HC Issues Notice on PIL Seeking to Fill up Staff Vacancies in City Prisons - (20 Apr 2022)

CIVIL

Delhi High Court has issued notice on a Public Interest Litigation seeking filling up of various staff vacancies in city prisons with those of Medical Officers, Welfare Officers, Counsellors, Teachers for Education, Yoga Teachers and Education Vocational Counsellors.

Tags : DELHI HIGH COURT   PUBLIC INTEREST LITIGATION   MEDICAL OFFICERS   WELFARE OFFICERS   COUNSELLORS   TEACHERS FOR EDUCATION   YOGA TEACHERS   EDUCATION VOCATIONAL COUNSELLORS  

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