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Calcutta HC Grants Anticipatory Bail to Youth Leader iIn Case of Alleged Violence During Protest - (20 Apr 2022)

CRIMINAL

Calcutta High Court has granted anticipatory bail to prominent youth leader and president of West Bengal Democratic Youth Federation of India, Meenakshi Mukherjee in a case pertaining to the incident of alleged violence during a march in Howrah to protest the murder of youth leader Anis Khan.

Tags : CALCUTTA HIGH COURT   ANTICIPATORY BAIL   YOUTH LEADER   WEST BENGAL DEMORCATIC YOUTH FEDERATION OF INDIA   MEENAKSHI MUKHERJEE   ANIS KHAN   VIOLENCE  

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