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Delhi HC: Domain Name Registrars Are Intermediaries Under Information Technology Act - (19 Apr 2022)

CYBER LAWS

Delhi High Court has observed that the Registrars of Domain Name are intermediaries, within the meaning of section 2(1)(w) of the Information Technology Act, 2000.

Tags : DELHI HIGH COURT   SECTION 2(1)(W) OF THE INFORMATION TECHNOLOGY ACT   2000   DOMAIN NAME  

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