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Delhi HC Grants Ex-Parte Ad-Interim Injunction Against AAJ TAK GURGAON in Trademark Suit - (19 Apr 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has granted ex-parte ad-interim injunction in a trademark infringement suit filed by news channel AAJ TAK, a part of India Today Group, against AAJ TAK GURGAON.

Tags : DELHI HIGH COURT   AAJ TAK   TRADEMARK INFRINGEMENT   AAJ TAK GURGAON  

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