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SC Asks Bitcoin Scam Accused to Share Information With ED - (19 Apr 2022)

CIVIL

Supreme Court has pulled up Ajay Bhardwaj, the accused in the Gain Bitcoin scam, for not complying with its direction to disclose details of the username and password of cryptocurrency wallets to the Enforcement Directorate, directing that the same shall be done expeditiously.

Tags : SUPREME COURT   ENFORCEMENT DIRECTORATE   CRYPTOCURRENCY   BITCOIN  

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