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Patna HC Calls for Fresh Demand Survey in Shortage of Fuel Pumps on National & State Highways Case - (19 Apr 2022)

CIVIL

Patna High Court has directed the Central and State Governments to present a detailed report on the issue of non-availability of adequate number of petrol pumps on National and State Highways.

Tags : PATNA HIGH COURT   PETROL PUMPS   NATIONAL AND STATE HIGHWAYS  

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