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Kerala HC Dismisses Appeal Seeking Injunction on Telecasting of Different Programme - (18 Apr 2022)

MEDIA AND COMMUNICATION

Kerala High Court has dismissed an appeal moved by the broadcasting team of the Malayalam sitcom Uppum Mulakum seeking an injunction on the telecasting of a different programme which was allegedly an imitation of the appellant's programme.

Tags : KERALA HIGH COURT   BROADCASTING   UPPUM MULAKUM  

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