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Supreme Court Acquits Man for Allegedly Abandoning Lady of SC-ST Community - (15 Apr 2022)

CRIMINAL

Supreme Court has acquitted a man who had allegedly abandoned a lady belonging to SC-ST Community with whom he was living together. The Court has observed that no criminality could be attributed to him for merely leaving the lady.

Tags : SUPREME COURT   ABANDONING LADY OF SC-ST COMMUNITY  

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