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CBIC Exempts Cotton from Customs Duty and AICD Till 30 September, 2022 - (15 Apr 2022)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has exempted cotton from customs duty and the Agriculture Infrastructure Development Cess (AIDC). To stimulate textile exports, the central government has eliminated all customs tariffs on cotton imports until September 30, 2022.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   EXEMPTION OF COTTON   CUSTOMS DUTY  

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