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Orissa HC Dismisses Challenge to Retirement of Former Additional District & Sessions Judge - (15 Apr 2022)

CIVIL

Orissa High Court has dismissed challenge to a notification which notified the decision to compulsorily retire a former Additional District & Sessions Judge (AD&SJ) of the Odisha Superior Judicial Service (OSJS).

Tags : ORISSA HIGH COURT   RETIREMENT OF FORMER ADDITIONAL DISTRICT & SESSIONS JUDGE  

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