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Calcutta HC Orders Narada to Submit Raw Footage of Bribery Tapes - (25 Mar 2016)

Calcutta HC has asked web portal naradanews.com to submit raw footage of sting operation carried out by it showing Trinamool Congress ministers, MPs and leaders allegedly accepting bribes for favouring a fictitious firm floated by it.

Tags : CALCUTTA HC   NARADA  

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