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Supreme Court Issues Directions for Operation of Brick Kiln Industries in NCR - (15 Apr 2022)

ENVIRONMENT

Supreme Court has issued directions for operation of the brick kiln industries in the National Capital Region. The Court has mandated compliance with the Environment Ministry notification, adoption of zig zag technology, a prior consent to operate and declaration of the unit's production capacity amongst other conditions.

Tags : SUPREME COURT   OPERATION OF BRICK KILN INDUSTRIES  

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