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Telangana HC Directs Officials to Appear Before Court in 3 PIL Petitions - (15 Apr 2022)

CIVIL

Telangana High Court had directed the Principal Secretaries of Irrigation, Mines and Geology and Roads and Buildings and GHMC Commissioner to appear before it if they fail to respond to the court directions in three PIL petitions on the steps taken to shift garbage dumping yards.

Tags : TELANGANA HIGH COURT   SHIFTING OF GARBAGE DUMPS  

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