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CESTAT, Ahmedabad: No Demand Sustainable on Shortage and Statements of Persons - (14 Apr 2022)

CUSTOMS

Customs, Excise and Service Tax Appellate Tribunal, Ahmedabad has observed that no demand is sustainable simply on shortage and statements of persons, who has not cross-examined.

Tags : CUSTOMS   EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   CROSS-EXAMINED   NO DEMAND  

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