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CESTAT, Bangalore: Executive Appointed is not Manpower Recruitment or Supply Agency Service - (14 Apr 2022)

SERVICE TAX

Customs, Excise & Service Tax Appellate Tribunal, Bangalore has observed that appointment of an executive by foreign/holding company is not Manpower Recruitment or Supply Agency Service.

Tags : CUSTOMS   EXCISE & SERVICE TAX APPELLATE TRIBUNAL   APPOINTMENT   MANPOWER RECRUITMENT   SUPPLY AGENCY SERVICE  

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