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Kerala HC: State to Upgrade System, FSL Reports to be Submitted Within 3 Weeks - (13 Apr 2022)

CRIMINAL

Kerala High Court has released a man on bail and observed that the forensic science laboratories (FSL) in the State were collapsing and required an upgrade upon noticing that the FSL report was not submitted to the Sessions Court despite the passage of two years.

Tags : KERALA HIGH COURT   FORENSIC SCIENCE LABORATORY DIVISION   SESSIONS COURT  

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