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Uttarakhand HC Upholds Amendment to Recruitment Rules During Selection Process - (13 Apr 2022)

SERVICE

Uttarakhand High Court has dismissed a petition challenging the decision of the Uttarakhand Subordinate Service Selection Commission to permit non B.Ed. candidates to apply for the post of Assistant Teacher L.T. Grade by amending Recruitment Rules during selection process.

Tags : UTTARAKHAND HIGH COURT   UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION   B.ED   ASSISTANT TEACHER L.T. GRADE  

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