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Delhi HC: Medical Assessment & Rating Board Must Show Prima Facie Justification for Orders Passed - (13 Apr 2022)

EDUCATION

Delhi High Court has observed that the Medical Assessment & Rating Board (MARB) is an authority entrusted with an essential task of regulating medical education in India. Therefore, it is expected to at least prima facie show some justification for its decisions.

Tags : DELHI HIGH COURT   MEDICAL ASSESSMENT & RATING BOARD   MEDICAL EDUCATION   PRIMA FACIE  

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