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NGT Raps UP Govt. - (25 Mar 2016)

National Green Tribunal (NGT) has pulled up UP Govt., State Pollution Control Board and other agencies for delay in informing it about quantum of domestic and industrial effluents discharged in Ganga and warned of imposing exemplary cost on them if they did not do so within a week.

Tags : NATIONAL GREEN TRIBUNAL   UP GOVT.  

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