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Govt. Notifies Revised Environment Standards for Gensets - (23 Mar 2016)

Ministry of Environment, Forest and Climate Change has notified new environment standards for gensets running on Liquid Petroleum Gas (LPG) / Natural Gas (NG), diesel with LPG / NG and petrol with LPG / NG, being operated in various cities and towns in the country.

Tags : NEW ENVIRONMENT STANDARDS FOR GENSETS  

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