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Delhi HC Dismisses Pleas Challenging Minimum 6 Yrs Age Criteria for Admission in Class 1 - (12 Apr 2022)

EDUCATION

Delhi High Court has dismissed a bunch of pleas challenging the minimum age criteria of 6 years for admission in class 1 for the academic year 2022-23 in Kendriya Vidyalayas.

Tags : DELHI HIGH COURT   6 YEARS   ACADEMIC YEAR 2022-23   KENDRIYA VIDYALAYAS  

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