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Delhi HC Dismisses Tax Appeals Against Moser Baer in View of Liquidation Proceedings - (12 Apr 2022)

DIRECT TAXATION

Delhi High Court has dismissed the appeals against Moser Baer, filed by the income tax department in the light of the liquidation proceedings pending before the National Company Law Tribunal.

Tags : DELHI HIGH COURT   MOSER BAER   LIQUIDATION PROCEEDINGS   INCOME TAX DEPARTMENT   NATIONAL COMPANY LAW TRIBUNAL  

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