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Gauhati HC: Department Has Circumstantial Discretion to Include Exporters or Importers - (11 Apr 2022)

CIVIL

Gauhati High Court has observed that the department has circumstantial discretion to include producers connected to exporters or importers of dumped articles in the purview of Domestic Industry.

Tags : GAUHATI HIGH COURT   DOMESTIC INDUSTRY   EXPORTERS   IMPORTERS   DUMPED ARTICLES   CIRCUMSTANTIAL DISCRETION  

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