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Bombay High Court Permits DHFL Promoter to Undergo Treatment at Private Hospital - (11 Apr 2022)

CRIMINAL

Bombay High Court has granted relief for DHFL promoter Dheeraj Wadhawan, allowing him treatment for a certain period at a private hospital while setting aside the order of trial Court to shift him to the State run JJ Hospital.

Tags : BOMBAY HIGH COURT   DHFL   DHEERAJ WADHAWAN   JJ HOSPITAL  

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