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Rajasthan HC Dismisses Challenge to Civil Judge Exam Preliminary Merit List - (11 Apr 2022)

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Rajasthan High Court has dismissed a batch of writ petitions questioning the correctness and legality of the merit list prepared after Preliminary Examination in the matter of selection to the post of Rajasthan Civil Judge Cadre.

Tags : RAJASTHAN HIGH COURT   MERIT LIST   PRELIMINARY EXAMINATION   RAJASTHAN CIVIL JUDGE CADRE  

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