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P&H HC: Parameters Laid Down in Dharampal Case for Suspension of Sentence Are Only Guidelines - (11 Apr 2022)

CIVIL

Punjab and Haryana High Court has held that the parameters laid down by the High Court in the case of Dharampal for suspension of the sentence are only guidelines, and the same are not to be taken as an invariable rule.

Tags : PUNJAB AND HARYANA HIGH COURT   DHARAMPAL CASE   PARAMETERS   INVARIABLE RULE.  

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