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Madras HC: Quota for Government School Students in Medical Admissions Justified - (08 Apr 2022)

EDUCATION

Madras High Court has upheld the validity of Tamil Nadu Admission to Undergraduate Courses in Medicine, Dentistry, Indian Medicine and Homeopathy on favored basis to students of Government Schools, providing for 7.5% reservation in admission to undergraduate medical/dental courses.

Tags : MADRAS HIGH COURT   TAMIL NADU ADMISSION TO UNDERGRADUATE COURSES IN MEDICINE   DENTISTRY   INDIAN MEDICINE AND HOMEOPATHY   RESERVATION   GOVERNMENT SCHOOLS   UNDERGRADUATE  

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