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NGT Raps UPPCB for of Sewage Discharged in Ganga - (22 Mar 2016)

National Green Tribunal (NGT) has rapped Uttar Pradesh Pollution Control Board (UPPCB) over quantum of sewage discharged in Ganga from various towns of State and directed it to submit complete data on domestic and industrial waste released in the river.

Tags : NATIONAL GREEN TRIBUNAL   UTTAR PRADESH POLLUTION CONTROL BOARD  

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