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Delhi HC Grants Interim Protection From Arrest to SpiceJet Promoter Ajay Singh in Fraud Case - (08 Apr 2022)

CRIMINAL

Delhi High Court has granted interim protection from arrest to Ajay Singh, SpiceJet Promoter in an alleged fraud case with regard to transfer of airline's shares to some individuals.

Tags : DELHI HIGH COURT   INTERIM PROTECTION   ARREST   AJAY SINGH   SPICEJET PROMOTER   FRAUD  

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