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NCLT, Bengaluru Dismisses Insolvency Petition Against Café Coffee Day - (07 Apr 2022)

INSOLVENCY

National Company Law Tribunal, Bengaluru has dismissed the insolvency petition filed against the parent company of Cafe Coffee Day namely Coffee Day Global Limited (Coffee Day) by Cooperative Rabobank U.A. (Rabobank).

Tags : NATIONAL COMPANY LAW TRIBUNAL   PARENT COMPANY   CAFE COFFEE DAY   COFFEE DAY GLOBAL LIMITED   COOPERATIVE RABOBANK U.A  

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