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NGT Pulls Up DJB for Spending Money on Yamuna Rejuvenation Without its Nod - (22 Mar 2016)

National Green Tribunal (NGT) has pulled up Delhi Jal Board (DJB) for spending money on Yamuna without its permission and directed it not to spend a single penny on rejuvenation of the river without its approval.

Tags : NATIONAL GREEN TRIBUNAL   DJB  

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