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Kerala HC Grants Bail to Four Accused in Twenty20 Worker's Murder - (07 Apr 2022)

CRIMINAL

Kerala High Court has allowed the appeal moved by four CPM leaders accused in the murder of C.K. Deepu, Twenty20 worker, thereby granting them bail and setting them at liberty.

Tags : KERALA HIGH COURT   TWENTY20 WORKER   C.K. DEEPU   CPM LEADERS  

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