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AAR, Kerala: GST Is Payable on Fair Trade Premium - (06 Apr 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Kerala has observed that Goods and Services Tax is payable on fair trade premium, forming part of the consideration and value of a taxable supply of goods.

Tags : AUTHORITY OF ADVANCE RULING   KERALA   GOODS AND SERVICES TAX   FAIR TRADE PREMIUM  

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