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Delhi HC Dismisses Plea Challenging Aadhar Requirement for Availing Ration - (06 Apr 2022)

CIVIL

Delhi High Court has dismissed a public interest litigation that challenges the mandatory requirement of Aadhaar card to avail free ration under the National Food Security Act, 2013.

Tags : DELHI HIGH COURT   PUBLIC INTEREST LITIGATION   NATIONAL FOOD SECURITY ACT   2013   AADHAAR CARD  

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