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Bombay HC: Police Authority Can Extern Gang Members from Area Larger Than Illegal Activities - (06 Apr 2022)

CRIMINAL

Bombay High Court has held that the authority under the Maharashtra Police Act, 1951 can pass order of externment directing externment of a person from area larger than the one of his illegal activities can be made.

Tags : BOMBAY HIGH COURT   THE MAHARASHTRA POLICE ACT   1951   ILLEGAL ACTIVITIES   EXTERNMENT  

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