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Rajya Sabha Passes Bill to Merge Three Municipal Corporations in Delhi - (06 Apr 2022)

CONSTITUTION

Rajya Sabha has passed the Delhi Municipal Corporation Amendment Bill, 2022, that seeks amend the Delhi Municipal Corporation Act, 1957 and unify South Delhi Municipal Corporation (SDMC), North Delhi Municipal Corporation (NDMC) and East Delhi Municipal Corporation (EDMC) into the Municipal Corporation of Delhi..

Tags : RAJYA SABHA   DELHI MUNICIPAL CORPORATION AMENDMENT BILL   2022   LOK SABHA   MUNICIPAL CORPORATIONS   PARLIAMENT  

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