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NBDSA Directs Zee News to Remove Video of Program Against Shehla Rashid - (06 Apr 2022)

MEDIA AND COMMUNICATION

News Broadcasting and Digital Standards Authority (NBDSA) has observed that a show aired by Zee News against Shehla Rashid, Scholar of Jawaharlal Nehru University lacked objectivity, impartiality. The Authority has directed to remove the video of the impugned broadcast from their website, YouTube and all other links.

Tags : NEWS BROADCASTING AND DIGITAL STANDARDS AUTHORITY   PROGRAM AGAINST SHEHLA RASHID  

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