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Uttarakhand HC Dismisses Plea Challenging UKSSSC LT Assistant Teacher Recruitment Process 2020 - (06 Apr 2022)

SERVICE

Uttarakhand High Court has dismissed a plea that challenges the Uttarakhand Subordinate Service Selection Commission LT Grade Teacher (Arts) Recruitment process 2020.

Tags : UTTARAKHAND HIGH COURT   UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION LT GRADE TEACHER (ARTS) RECRUITMENT PROCESS 2020.  

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