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Delhi HC: Elaborate Investigation at Stage of Framing Charges Discouraged - (05 Apr 2022)

CRIMINAL

Delhi High Court has held that an investigation into the offence and elaborate appreciation of evidence is not important and is rather not encouraged at the stage of framing of charges and that only the material prima facie establishing a case against or in favor of the accused is what is important.

Tags : DELHI HIGH COURT   APPRECIATION OF EVIDENCE   FRAMING OF CHARGES   PRIMA FACIE  

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