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Calcutta HC Issues Notice to NHRC for Committee for People Displaced in Post-Poll Violence - (05 Apr 2022)

CRIMINAL

Calcutta High Court has issued notice to the National Human Rights Commission (NHRC) and the State Legal Services Authority (SLSA) in connection with a prayer for forming a committee to ensure that people displaced in post-poll violence in West Bengal get to return homes and pursue work.

Tags : CALCUTTA HIGH COURT   POST-POLL VIOLENCE   COMMITTEE  

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