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Guidelines for Standalone PD participation in Exchange Traded Currency Futures- (Reserve Bank of India) (17 Mar 2016)

MANU/RPRL/0085/2016

Banking

The Reserve Bank of India issued guidelines permitting standalone Primary Dealers to participate in the exchange traded currency futures on approved stock exchanges subject to adherence to certain risk control measures and without diluting their existing obligations in the G-sec market.

Relevant : Participation of Standalone Primary Dealers in Currency Futures Market MANU/RMIC/0040/2016

Tags : BANK PRIMARY DEALERS CURRENCY FUTURES

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